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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(8) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(8)The Examiner shall thoroughly check the answer books (main and supplements) and report the discrepancies in respect of seat number, signature of the block supervisor, number of supplements, subject, etc. to the Moderator/Chief Moderator for further action.