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State of Uttar Pradesh - Section

Section 1113 in Rules under the United Provinces Excise Act, 1910

1113. Finished wine to be sealed by the officer-in-charge.

- The vintner shall request the Collector to direct the officer-in-charge to be present on the date of the transference of strained liquid to the storage receptacle which should be capable of being properly sealed by the officer-in-charge.The bulk and the final specific gravity of the fermented must shall be recorded after straining by the vintner in register which will be maintained and signed by him and also by the officer-in-charge.