Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 12 in The Delhi Rent Control Rules, 1959 12. Accounting of deposits. - Subject to the provisions of section 29, all sums deposited shall be treated as civil court deposits and accounted for and dealt with according to the rules of civil court deposits in force in civil courts in Delhi.
