Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(6)(a) in The Tamil Nadu Electricity Supply Code, 2004 (a)"assessing officer" means an officer of a State Government or Board or licensee, as the case may be, designated as such by the State Government;