Calcutta High Court
C I T W B-I vs M/S.Reliance Industries on 7 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITA 18 OF 2000
C I T W B-I.
Versus
M/S.RELIANCE INDUSTRIES.
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI Date : 7th April, 2014.
The Court :- Nobody appears to prosecute the matter. Records are also incomplete as it is reported by the registry of this Court.
Consequently, the petition is dismissed for non prosecution.
(JOYMALYA BAGCHI,J.) (ARUN MISHRA, C.J.) GH.