Jammu & Kashmir High Court - Srinagar Bench
R.G Industries Head Office vs Ut Of J&K And Ors on 24 August, 2021
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Sr. no 98 AN
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
* *********
WP ( C) 235/2021
Plus connected matters.
R.G Industries Head Office
.............Petitioner(s)
Through:-Mr. Z.A Shah, sr. adv with Ms. Shiva Sharma, adv.
Ms. Mokshah Kazmi, sr adv with Ms. Shugufta Maqbool, adv.
Mr. Jahangir Iqbal Ganaie,sr.adv with Ms. Humaira Shaif, adv.
Syed Faisal Qadri, sr. adv with Ms. Jasiya Ali, adv.
Mr. Molvi Aijaz, adv.
Vs.
UT of J&K and ors
..........Respondent(s)
Through: - Mr.T.M Shamsi, ASGI Mr. M..A Chasshoo, AAG Mr. Sajad Ahmad Mir, GA Mr. Shahbaz Sikander, Adv. CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
Reply on behalf of respondent no. 6 stands filed.
Copy whereof shall be furnished to the leaned counsels for the petitioners during the course of week.
List on 24.09.2021. Meanwhile reply on behalf of other respondents, if any.
Interim direction to continue to till next date before the Bench.
(Ali Mohammad Magrey) Judge Srinagar, 24.08.21 ayaz SYED AYAZ HUSSAIN 2021.08.25 12:21 I attest to the accuracy and integrity of this document