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[Cites 0, Cited by 0] [Section 322] [Entire Act]

State of Punjab - Subsection

Section 322(c) in Punjab Jail Manual, 1996

(c)The main wall and other important places should be provided with electric light which should remain list during the entire night. In addition to this alternate arrangement such as generator/electronic invertor light be made to provide sufficient instant light in case of failure of electricity.