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State of Madhya Pradesh - Section

Section 76 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

76.

In the selection of Lecturer or Teachers for appointment the under mentioned considerations among other matters shall be taken into account namely:-
(i)All permanent vacancies and temporary vacancies for a period exceeding six months shall advertised in one month or more local newspapers and in such other newspapers as have circulation in the area concerned. Such advertisement shall contain full particulars of the post advertised together with conditions of service attached thereto, or the names may be called from Employment Exchange;
(ii)on receipt or applications suitable candidates shall be interviewed;
(iii)and that the Teachers or Lecturer to be selected for High and Higher Secondary School classes shall have offered for the degree examination the subjects for which they seek appointment.