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State of Jharkhand - Section

Section 63 in Jharkhand Co-operative Societies Act, 2008

63. Limitation.

- Notwithstanding any of the provisions of the , Indian Limitation Act 1908 (9 of 1908) , the period of limitation for debt including interest due to a registered society by a member thereof shall be computed from the date on which such member dies or ceases to be a member of the society.