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[Cites 0, Cited by 0] [Section 89(4)] [Section 89] [Entire Act]

State of Himachal Pradesh - Subsection

Section 89(4)(C) in Himachal Pradesh Goods and Services Tax Rules, 2017

(C)"Turnover of zero-rated supply of goods" means the value of zero-rated supply of goods made during the relevant period without payment of tax under bond or letter of undertaking, other than the turnover of supplies in respect of which refund is claimed under sub-rules (4A) or (4B) or both;