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[Cites 0, Cited by 0] [Section 116] [Entire Act]

State of Gujarat - Subsection

Section 116(a) in The Gujarat Co-Operative Societies Act, 1961

(a)construction and repair of wells (including tube wells), tanks, and other works for the storage, supply or distribution of water for the purpose of agriculture, or for the use of men and cattle employed in agriculture;