[Cites 0, Cited by 0]
[Section 9]
[Entire Act]
State of Rajasthan - Subsection
Section 9(1) in The Rajasthan Civil Services (Special Selection and Special Conditions of Service of Additional Superintendent of Police, Deputy Superintendent of Police and Others in the Anti-Corruption Department) Rules, 1978
| 1. | Chief Secretary to the Government | Chairman |
| 2. | Commissioner for Home Affairs and Secretary to the Government,Home department | Member |
| 3. | Special Secretary to the Government in the Department ofPersonnel and Administrative Reforms. | Member. |
| 4. | Inspector General of Police, Rajasthan | Member. |
| 5. [ [Substituted vide Notification No. F. 5 (2) DOP/A-II/78 dated 2-12-1981, published in R. G. Part IV (C) (I) dated 10-12-1981 page 355, for the words '5. Additional Inspector , Anti-Corruption Department, Rajasthan Member'.] | Special Inspector General of Police, Anti-CorruptionDepartment, Rajasthan [Substituted vide Notification No. F. 5 (2) DOP/A-II/78 dated 2-12-1981, published in R. G. Part IV (C) (I) dated 10-12-1981 page 355, for the words '5. Additional Inspector , Anti-Corruption Department, Rajasthan Member'.] | Member.] [Substituted vide Notification No. F. 5 (2) DOP/A-II/78 dated 2-12-1981, published in R. G. Part IV (C) (I) dated 10-12-1981 page 355, for the words '5. Additional Inspector , Anti-Corruption Department, Rajasthan Member'.] |
| 6. | Deputy Secretary to the Government, Home Department | Member-Secretary |