Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(7) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(7)Officers will be promoted to the rank of Lieutenant-Commander and above under the regulations applicable to General Service Officers.Section IV - Ages of Compulsory Retirement