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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(3) in Rajasthan Relief Undertakings (Special Provisions) Act, 1961

(3)A notification under sub-section (1) shall have effect from such date, not being earlier than the date referred to in sub- section (1) of section 3, as may be specified therein.