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[Cites 0, Cited by 0] [Section 308(1)] [Section 308] [Entire Act]

State of Maharashtra - Subsection

Section 308(1)(b) in The Mumbai Municipal Corporation Act, 1888

(b)jut or project into or encroach upon any drain or open channel in any street, so as in any way to interfere with the use or proper working of such drain or channel or to impede the inspection of cleansing thereof.