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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3) in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Fund Rules, 1978

(3)If not less than three members of the Committee request the Chairman to refer any matter to the Committee, the Chairman shall refer that matter to it accordingly.