Bombay High Court
Baldeo Prasad Maheswari And Anr vs Skf India Limited on 24 February, 2020
Author: G.S. Patel
Bench: G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 26 OF 2020
Baldeo Prasad Maheswari And Anr ....Petitioner
V/S
Skf India Limited ....Respondent
CORAM : G.S. PATEL, J
DATE : 24th February, 2020
P.C. :
Due to paucity of time the matter is adjourned to 11/03/2020 .
Ad-interim relief, if any, granted earlier to continue till next date.
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