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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(12) in The Maharashtra Management of Irrigation Systems by Farmers Rules, 2006

(12)The Canal Officer may pending election and constitution of a Managing Committee appoint an Ad-hoc Managing Committee having the same structure as provided in rule 6 and the tenure of such Ad-hoc Managing Committee in any case shall not exceed one irrigation year.