Orissa High Court
Koraput Central Co-Operative Bank Ltd vs Assistant Commissioner Of Income Tax on 16 March, 2023
Bench: S. Talapatra, Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
ITA No.81 of 2018
Koraput Central Co-operative Bank Ltd., .... Appellant
Mr. R.P. Kar, Adv.
-Versus-
Assistant Commissioner of Income Tax ............ Respondent
Berhampur Mr. T.K. Satapathy, Senior Standing Counsel (IT)
CORAM:
JUSTICE S. TALAPATRA
JUSTICE SAVITRI RATHO
ORDER
16.03.2023 Order No.
05. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).
2. In view of the order passed today in WP(C) No.7437 of 2017, let the appeal be listed on 26.04.2023.
(S. Talapatra) Judge (Savitri Ratho) Judge Rati Ranjan