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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(b) in Andhra Pradesh Engineering Common Entrance Test for Diploma and B.Sc. Degree Holders (ECET/ECET-AC) for Admission into second year Under Graduate Courses in Engineering/ Pharmacy Rules, 2008

(b)"Admission and Fee Regulatory Committee" hereinafter call AFRC means the Committee constituted by the Government for regulating the Admissions and fixation of fees to be charged from candidates seeking admission into Private Unaided Minority and Non-Minority Professional Institutions.