Section 14 in Rajasthan Muslim Wakf Regulations, 1964
14. Adjournment and closure.
(1)A motion for adjournment of a meeting, or adjournment of discussion or closure thereof may be made at any time in the course of a meeting with the permission of the Chairman.(2)If a motion for adjournment of discussion of any item is carried, such discussion shall stand postponed to the next meeting.
