Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2)(xv) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(xv)to do all things necessary for the purpose of carrying out the provisions of this Act.