Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Andhra Pradesh - Subsection

Section 52(1)(b) in Andhra Pradesh (Andhra Area) Town-Planning Act, 1920

(b)that such lamps, lamp-posts, and other apparatus as the municipal council may consider, necessary for the lighting of such street and as ought to be provided by the trust have been so provided, and