Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act] Union of India - Subsection Section 72(2)(b) in The Merchant Shipping Act, 1958 (b)a certificate of registry under this Act purporting to be signed by the registrar or any other officer authorised in this behalf by the Central Government;