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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(b) in Prevention Of Collision On National Waterways Regulations, 2002

(b)A sailing vessel under way shall keep out of the way of:-
(i)A vessel not under command;
(ii)A vessel restricted in her ability to manoeuvre; and
(iii)A vessel engaged in fishing.