Section 12(3) in The Orissa Staff Selection Commission Rules, 1993
(3)The District Superintendent and the Superintendent shall have power for requisitioning the local educational buildings [or the buildings belonging to the State Government/Public Sector Undertakings or the like] [Inserted vide Orissa Gazette Extraordinary No. 1018 dated 16.7.1999.] for the purpose of conducting the examination.
