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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(c) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(c)the handling or use of explosive under the control of competent persons so that there is no exposure to the risk of injury from explosion or from flying material;