Allahabad High Court
St. John'S College M.G. Road Agra ... vs State Of U.P.Thorugh Prin. Secy. Higher ... on 5 August, 2010
Bench: Pradeep Kant, Ritu Raj Awasthi
Court No. - 1 Case :- MISC. BENCH No. - 7530 of 2010 Petitioner :- St. John'S College M.G. Road Agra Through Its Principal/Secy Respondent :- State Of U.P.Thorugh Prin. Secy. Higher Education Civil Sect Petitioner Counsel :- Padmesh Jain Respondent Counsel :- C.S.C.,S.P.Shukla,Shishir Jain,Vinay Bhushan Hon'ble Pradeep Kant,J.
Hon'ble Ritu Raj Awasthi,J.
List and connect with Writ Petition No. 8949 (MB) of 2008. In the meantime, the benefit of the order dated 30.9.2008 passed in Writ Petition No. 8949 (MB) of 2008, shall be available to the present petitioner also, for the academic session 2010-2011. Office is directed to issue a copy of the aforesaid order passed in Writ Petition No. 8949 (MB) of 2008 also while issuing a certified copy of this order. Order Date :- 5.8.2010 Arjun