Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(x) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977 (x)"licensed plumber" means a person registered by the municipal committee for the purpose of these bye-laws, and possessing qualifications as given in the Schedule-I;
