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Allahabad High Court

Sandeep @ Kallu vs State Of U.P. on 6 July, 2010

Author: Shashi Kant Gupta

Bench: Shashi Kant Gupta

Court No. - 51
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16796 of 2010

Petitioner :- Sandeep @ Kallu

Respondent :- State Of U.P.

Petitioner Counsel :- Dharm Prakash Mishra
Respondent Counsel :- Govt. Advocate

Hon'ble Shashi Kant Gupta,J.

As prayed by the learned counsel for the applicant, put up this matter as fresh on 12.7.2010.

Order Date :- 6.7.2010 Vinay