Allahabad High Court
Sandeep @ Kallu vs State Of U.P. on 6 July, 2010
Author: Shashi Kant Gupta
Bench: Shashi Kant Gupta
Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16796 of 2010 Petitioner :- Sandeep @ Kallu Respondent :- State Of U.P. Petitioner Counsel :- Dharm Prakash Mishra Respondent Counsel :- Govt. Advocate Hon'ble Shashi Kant Gupta,J.
As prayed by the learned counsel for the applicant, put up this matter as fresh on 12.7.2010.
Order Date :- 6.7.2010 Vinay