Gauhati High Court
Page No.# 1/5 vs Sajjan Baraliya And 22 Ors on 30 March, 2026
Page No.# 1/5
GAHC010059542025
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RFA/23/2025
SMT SUSHILA BARALIYA AND ANR
W/O LATE JAGADISH BARALIYA, R/O PARBATIYA,TINSUKIA TOWN, P.O.
AND P.S. TINSUKIA, DIST. TINSUKIA, ASSAM.
2: SAURAV BERLIA
TINSUKIA
ASSAM
2: SAURAV BERLIA
S/O LATE JAGADISH BARALIYA
R/O PARBATIYA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
VERSUS
SAJJAN BARALIYA AND 22 ORS
S/O LATE RAM KUMAR BARALIYA, R/O PARBOTIA, TINSUKIA TOWN, P.O.
AND P.S. TINSUKIA, DIST. TINSUKIA, ASSAM, PIN
2:SMT SANTOSH BARALIYA
W/O LATE SUBASH BARALIYA
R/O COLLEGE TINIALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
3:ADITYA BARALIYA
S/O LATE SUBASH BARALIYA
R/O COLLEGE TINIALI
PARBOTIA
Page No.# 2/5
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
4:ANSHU BARALIYA
S/O LATE SUBASH BARALIYA
R/O COLLEGE TINIALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
5:SMT MUSKAN BARALIYA
D/O LATE SUBASH BARALIYA
R/O COLLEGE TINIALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
6:SMT INDRA AGARWAL
W/O SRI JUGAL KISHORE AGARWAL
R/O RANGAGORA ROAD
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
7:LAL CHAND BARALIYA
S/O LATE RAM KUMAR BARALIYA
R/O COLLEGE TINIALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125
8:MAUD TEA AND SEED COMPANY LIMITED
A PUBLIC LIMITED COMPANY
HAVING ITS REGISTERED OFFICE AT 2-N.C. DUTTA SARANI
SAGAR ESTATE
Page No.# 3/5
5TH FLOOR
UNIT NO 1
KOLKATA 700001
WEST BENGAL.
9:TINSUKIA DEVELOPMENT AUTHORITY
REPRESENTED BY ITS CHAIRMAN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM.
10:SMT SAKUNTALA BARALIYA
W/O LATE BINOD BARALIYA
11:SMT NIHA BARALIYA
D/O LATE BINOD BARALIYA
12:PULUK BARALIYA
S/O LATE BINOD BARALIYA
13:SURESH BARALIYA
S/O LATE RAM KUMAR BARALIYA
R/O STATION CHARIALI
HOSPITAL ROAD
P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM
PIN 785640
14:SMT SANTI AGARWAL
W/O SRI NABUL KISHORE GUPTA
R/O C-29
1ST FLOOR
BHAGAWAN DAS NAGAR
DELHI 26
15:SMT PREMA AGARWAL
W/O SRI RAMAWATAR AGARWAL
R/O NARAYAN NAGAR
GUWAHATI
ASSAM.
16:JAY PRAKASH AGARWAL
S/O LATE PURANMAL AGARWAL
R/O STATION CHARIALI
SIBSAGAR TOWN
Page No.# 4/5
P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM.
17:BILOO AGARWAL
S/O LATE PURANMAL AGARWAL R/O STATION CHARIALI
SIBSAGAR TOWN
P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM.
18:RABI AGARWAL
S/O LATE PURANMAL AGARWAL
R/O STATION CHARIALI
SIBSAGAR TOWN
P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM.
19:SMT JHUNJHUNI AGARWAL
D/O LATE PURANMAL AGARWAL
R/O STATION CHARIALI
SIBSAGAR TOWN
P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM.
20:SMT DURGA AGARWAL
W/O NANDKISHORE AGARWAL
R/O SIMULGURI
P.O. AND P.S. SIMULGURI
DIST. SIBASAGAR
ASSAM.
21:SMT SUNITA JAIN
W/O MANISH JAIN
D/O LATE JAGADISH AGARWAL
R/O ROHINI
SECTOR 7
C-7-94-95
2ND FLOOR
DELHI.
22:RAJ KUMAR BARALIYA
S/O LATE DWARIKA PRASAD BARALIYA
C/O M/S JAYANTI STORES
A.T. ROAD
NEAR BATA AGENCY
P.O. AND DIST. TINSUKIA
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ASSAM.
23:BINIT BARALIYA
S/O LATE JAGDISH BARALIYA
R/O PARBATIYA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
Advocate for the Petitioner : MR. S K GOSWAMI, MR. R SHARMA
Advocate for the Respondent : ,
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
Date : 30.03.2026
1. Heard Mr. S. Sarma, learned counsel for the appellants.
2. It appears from office note dated 16.02.2026 that the notice issued to the respondents have not yet been received. It is submitted by the learned counsel for the appellants that there are 23 numbers of respondents in this case and, therefore, the matter may be referred to the Lawazima Court.
3. The prayer is allowed.
4. Let the matter be place before the Lawazima Court to be listed again before the regular court after due service of notice on all the respondents.
5. List accordingly.
JUDGE Comparing Assistant