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Gauhati High Court

Page No.# 1/5 vs Sajjan Baraliya And 22 Ors on 30 March, 2026

                                                                Page No.# 1/5

GAHC010059542025




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : RFA/23/2025

         SMT SUSHILA BARALIYA AND ANR
         W/O LATE JAGADISH BARALIYA, R/O PARBATIYA,TINSUKIA TOWN, P.O.
         AND P.S. TINSUKIA, DIST. TINSUKIA, ASSAM.

         2: SAURAV BERLIA
         TINSUKIA
         ASSAM

         2: SAURAV BERLIA
          S/O LATE JAGADISH BARALIYA
          R/O PARBATIYA
         TINSUKIA TOWN
          P.O. AND P.S. TINSUKIA
          DIST. TINSUKIA
         ASSAM

         VERSUS

         SAJJAN BARALIYA AND 22 ORS
         S/O LATE RAM KUMAR BARALIYA, R/O PARBOTIA, TINSUKIA TOWN, P.O.
         AND P.S. TINSUKIA, DIST. TINSUKIA, ASSAM, PIN

         2:SMT SANTOSH BARALIYA
         W/O LATE SUBASH BARALIYA
          R/O COLLEGE TINIALI
          PARBOTIA
         TINSUKIA TOWN
          P.O. AND P.S. TINSUKIA
          DIST. TINSUKIA
         ASSAM
          PIN 786125

         3:ADITYA BARALIYA
          S/O LATE SUBASH BARALIYA
          R/O COLLEGE TINIALI
          PARBOTIA
                                                        Page No.# 2/5

TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM
PIN 786125

4:ANSHU BARALIYA
 S/O LATE SUBASH BARALIYA
 R/O COLLEGE TINIALI
 PARBOTIA
TINSUKIA TOWN
 P.O. AND P.S. TINSUKIA
 DIST. TINSUKIA
ASSAM
 PIN 786125

5:SMT MUSKAN BARALIYA
 D/O LATE SUBASH BARALIYA
 R/O COLLEGE TINIALI
 PARBOTIA
TINSUKIA TOWN
 P.O. AND P.S. TINSUKIA
 DIST. TINSUKIA
ASSAM
 PIN 786125

6:SMT INDRA AGARWAL
W/O SRI JUGAL KISHORE AGARWAL
 R/O RANGAGORA ROAD
TINSUKIA TOWN
 P.O. AND P.S. TINSUKIA
 DIST. TINSUKIA
ASSAM
 PIN 786125

7:LAL CHAND BARALIYA
 S/O LATE RAM KUMAR BARALIYA
 R/O COLLEGE TINIALI
 PARBOTIA
TINSUKIA TOWN
 P.O. AND P.S. TINSUKIA
 DIST. TINSUKIA
ASSAM
 PIN 786125

8:MAUD TEA AND SEED COMPANY LIMITED
A PUBLIC LIMITED COMPANY
 HAVING ITS REGISTERED OFFICE AT 2-N.C. DUTTA SARANI
 SAGAR ESTATE
                                    Page No.# 3/5

5TH FLOOR
UNIT NO 1
KOLKATA 700001
WEST BENGAL.

9:TINSUKIA DEVELOPMENT AUTHORITY
 REPRESENTED BY ITS CHAIRMAN
 P.O. AND P.S. TINSUKIA
 DIST. TINSUKIA
ASSAM.

10:SMT SAKUNTALA BARALIYA
W/O LATE BINOD BARALIYA


11:SMT NIHA BARALIYA
 D/O LATE BINOD BARALIYA


12:PULUK BARALIYA
 S/O LATE BINOD BARALIYA


13:SURESH BARALIYA
 S/O LATE RAM KUMAR BARALIYA
 R/O STATION CHARIALI
 HOSPITAL ROAD
 P.O. AND P.S. SIBSAGAR
 DIST. SIBSAGAR
ASSAM
 PIN 785640

14:SMT SANTI AGARWAL
W/O SRI NABUL KISHORE GUPTA
 R/O C-29
 1ST FLOOR
 BHAGAWAN DAS NAGAR
 DELHI 26

15:SMT PREMA AGARWAL
W/O SRI RAMAWATAR AGARWAL
 R/O NARAYAN NAGAR
 GUWAHATI
ASSAM.

16:JAY PRAKASH AGARWAL
 S/O LATE PURANMAL AGARWAL
 R/O STATION CHARIALI
 SIBSAGAR TOWN
                                                   Page No.# 4/5

P.O. AND P.S. SIBSAGAR
DIST. SIBSAGAR
ASSAM.

17:BILOO AGARWAL
 S/O LATE PURANMAL AGARWAL R/O STATION CHARIALI
 SIBSAGAR TOWN
 P.O. AND P.S. SIBSAGAR
 DIST. SIBSAGAR
ASSAM.

18:RABI AGARWAL
 S/O LATE PURANMAL AGARWAL
 R/O STATION CHARIALI
 SIBSAGAR TOWN
 P.O. AND P.S. SIBSAGAR
 DIST. SIBSAGAR
ASSAM.

19:SMT JHUNJHUNI AGARWAL
 D/O LATE PURANMAL AGARWAL
 R/O STATION CHARIALI
 SIBSAGAR TOWN
 P.O. AND P.S. SIBSAGAR
 DIST. SIBSAGAR
ASSAM.

20:SMT DURGA AGARWAL
W/O NANDKISHORE AGARWAL
 R/O SIMULGURI
 P.O. AND P.S. SIMULGURI
 DIST. SIBASAGAR
ASSAM.

21:SMT SUNITA JAIN
W/O MANISH JAIN
 D/O LATE JAGADISH AGARWAL
 R/O ROHINI
 SECTOR 7
 C-7-94-95
 2ND FLOOR
 DELHI.

22:RAJ KUMAR BARALIYA
 S/O LATE DWARIKA PRASAD BARALIYA
 C/O M/S JAYANTI STORES
A.T. ROAD
 NEAR BATA AGENCY
 P.O. AND DIST. TINSUKIA
                                                                          Page No.# 5/5

             ASSAM.

            23:BINIT BARALIYA
             S/O LATE JAGDISH BARALIYA
             R/O PARBATIYA
            TINSUKIA TOWN
             P.O. AND P.S. TINSUKIA
             DIST. TINSUKIA
            ASSAM

Advocate for the Petitioner   : MR. S K GOSWAMI, MR. R SHARMA

Advocate for the Respondent : ,




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                         ORDER

Date : 30.03.2026

1. Heard Mr. S. Sarma, learned counsel for the appellants.

2. It appears from office note dated 16.02.2026 that the notice issued to the respondents have not yet been received. It is submitted by the learned counsel for the appellants that there are 23 numbers of respondents in this case and, therefore, the matter may be referred to the Lawazima Court.

3. The prayer is allowed.

4. Let the matter be place before the Lawazima Court to be listed again before the regular court after due service of notice on all the respondents.

5. List accordingly.

JUDGE Comparing Assistant