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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2)(ii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(ii)Quantity of material shall be determined by adding 10 percent in material utilized in every Gram Panchayat work of such Janpad Panchayat within last 6 months.