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State of Mizoram - Section

Section 8 in Mizoram (Land Revenue) Act, 2013

8. Exercise of Powers of Settlement Officer or Survey Officers or Revenue Officers.

- The State Government may vest any Revenue officer with all or any of the powers of a Settlement Officer or a Survey Officer under the Mizoram (Land Survey and Settlement Operation) Act, 2003 within such limits, restrictions and for such period, as it may think fit.