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Andhra Pradesh High Court - Amravati

Bhargavi Tenali vs The State Of Andhra Pradesh on 8 July, 2024

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

 APHC010198482024
                    IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-59
                                                            [3443]
                                 AT AMARAVATI

                         WRIT PETITION NO: 9993 of 2024

Bhargavi Tenali                                       ...Petitioner

      Vs.

The State Of Andhra Pradesh and Others                         ...Respondent(s)


                                      **********

T KOTESWARA RAO, Advocate(s) for Petitioner(s) GP FOR SERVICES I, GP FOR SERVICES II, Advocate(s) for Respondent(s) CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE NINALA JAYASURYA DATE : 8th July 2024 PC:

Pleadings be completed.
List on 05.08.2024.
DHIRAJ SINGH THAKUR, CJ NINALA JAYASURYA, J akn