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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(4)(c) in The Chhattisgarh Private Universities (Establishment and Operation) Act, 2005

(c)to procure equipments, computers, furniture, and other essential items and invest a minimum of Rs. 20 lacs per year during first five years;