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State of Tamilnadu - Section

Section 1 in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

1. Short title and Commencement.

(1). These rules may be called the Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015.
(2). They shall come into force on the 7th day of July, 2015.