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State of Himachal Pradesh - Section
Section 12 in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018
12. Penalties.
- On the violation of above said municipal Bye-laws fixed penalties are as below. -| Sl. No. | Offence | Municipal Council/ Nagar Panchayat |
| 1. | Littering by People of residential colony | Rs. 500 per day |
| 2. | Open dumping by shopkeepers | Rs. 1000 per day |
| 3. | Littering/ open dumping by restaurants owners | Rs. 2000 per day |
| 4. | Littering/ open dumping by Hotel Owners | Rs. 2000 per day |
| 5. | Littering/ open dumping by Industries | Rs. 5000 per day |
| 6. | Street Vendor like fast-food, chat, ice-cream,juice corner etc. | Rs. 250 per day |
| 7. | Open defecation/ urination in public place | Rs. 500 per offence committed. |
| 8. | Disposal of dung in open space/public place | Rs. 2000 per day |
| 9. | Disposal of construction & demolition wastein open space/ road side/ public place by resident. | Rs. 2000 per day |
| 10. | Littering of waste like dung, construction &demolition waste on road while transporting through privatetractor/ vehicle. | Rs. 2000 per day |
| 11. | Disposal of waste water from house innon-authorised place. | Rs. 2000 per day |
| 12. | Disposal of sewer in non-authorised place | Rs. 5000 per day |
| 13. | Not keeping of closed dust bins in adequatenumber & quantity by owners mention from Sl. No. 2 - 6. | Rs. 5000 per day |
| 14. | Spilling of Oil, Dust, water & othermaterial by road side Motar, Bike, Bicycle repair mechanics. | Rs. 1000 per day |
| 15. | Disposal of Skin, feather, blood, flash or anyother material of animal(s) by shopkeeper. | Rs. 2000 per day |
| 16. | Littering by pet animals like dogs, cow, etc. onroad side/ open space/ community place | Rs. 1000 per day |
| 17. | Littering or disposal of waste in front ofMarriage hall, community place, exhibition hall, Mela ground. | Rs. 5000 per day |
| 18. | Encroachment of Road for by Dhabas or any othersuch shop and disposing of waste on road side, open space. | Rs. 1000 per day |
| 19. | Encroachment of Road for by fruit, vegetablelocal vendor and disposing of waste on road side, open space. | Rs. 250 per day |
| 20. | Encroachment of Road Hair cutting saloon anddisposing of waste on road side, open space. | Rs. 250 per day |
| 21. | Encroachment & Disposal of construction &demolition waste in open space/road side/public place by Businessman, shopkeepers. | Rs. 5000 per day |
| 22. | Disposal of waste by Private Nursing home/hospital, Clinics, Dispensaries on road side, open space. | Rs. 5000 per day |
| 23. | Non-Segregation of waste at source | |
| i. | Residents | Rs. 250 for first offence and Rs. 500 for second& subsequent offences in a month. |
| ii. | Shopkeepers | Rs. 500 for first offence and Rs. 1000 forsecond & subsequent offences in a month. |
| iii. | Restaurants owners | Rs. 1000 for first offence and Rs. 2000 forsecond & subsequent offences in a month. |
| iv. | Hotel Owners | Rs. 1500 for first offence and Rs. 2500 forsecond & subsequent offences in a month. |
| v. | Industrial Establishment | Rs. 3000 for first offence and Rs. 5000 forsecond & subsequent offences in a month. |
| vi. | Sweets, snacks, fast food, ice-creams, sugarcane& other juice and vegetables vendor carts. | Rs. 250 for first offence and Rs. 500 for second& subsequent offences in a month. |