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State of Himachal Pradesh - Section

Section 12 in Municipal Council Una Door-to-Door Garbage Collection and Disposal Bye-laws, 2018

12. Penalties.

- On the violation of above said municipal Bye-laws fixed penalties are as below. -
Sl. No. Offence Municipal Council/ Nagar Panchayat
1. Littering by People of residential colony Rs. 500 per day
2. Open dumping by shopkeepers Rs. 1000 per day
3. Littering/ open dumping by restaurants owners Rs. 2000 per day
4. Littering/ open dumping by Hotel Owners Rs. 2000 per day
5. Littering/ open dumping by Industries Rs. 5000 per day
6. Street Vendor like fast-food, chat, ice-cream,juice corner etc. Rs. 250 per day
7. Open defecation/ urination in public place Rs. 500 per offence committed.
8. Disposal of dung in open space/public place Rs. 2000 per day
9. Disposal of construction & demolition wastein open space/ road side/ public place by resident. Rs. 2000 per day
10. Littering of waste like dung, construction &demolition waste on road while transporting through privatetractor/ vehicle. Rs. 2000 per day
11. Disposal of waste water from house innon-authorised place. Rs. 2000 per day
12. Disposal of sewer in non-authorised place Rs. 5000 per day
13. Not keeping of closed dust bins in adequatenumber & quantity by owners mention from Sl. No. 2 - 6. Rs. 5000 per day
14. Spilling of Oil, Dust, water & othermaterial by road side Motar, Bike, Bicycle repair mechanics. Rs. 1000 per day
15. Disposal of Skin, feather, blood, flash or anyother material of animal(s) by shopkeeper. Rs. 2000 per day
16. Littering by pet animals like dogs, cow, etc. onroad side/ open space/ community place Rs. 1000 per day
17. Littering or disposal of waste in front ofMarriage hall, community place, exhibition hall, Mela ground. Rs. 5000 per day
18. Encroachment of Road for by Dhabas or any othersuch shop and disposing of waste on road side, open space. Rs. 1000 per day
19. Encroachment of Road for by fruit, vegetablelocal vendor and disposing of waste on road side, open space. Rs. 250 per day
20. Encroachment of Road Hair cutting saloon anddisposing of waste on road side, open space. Rs. 250 per day
21. Encroachment & Disposal of construction &demolition waste in open space/road side/public place by Businessman, shopkeepers. Rs. 5000 per day
22. Disposal of waste by Private Nursing home/hospital, Clinics, Dispensaries on road side, open space. Rs. 5000 per day
23. Non-Segregation of waste at source  
i. Residents Rs. 250 for first offence and Rs. 500 for second& subsequent offences in a month.
ii. Shopkeepers Rs. 500 for first offence and Rs. 1000 forsecond & subsequent offences in a month.
iii. Restaurants owners Rs. 1000 for first offence and Rs. 2000 forsecond & subsequent offences in a month.
iv. Hotel Owners Rs. 1500 for first offence and Rs. 2500 forsecond & subsequent offences in a month.
v. Industrial Establishment Rs. 3000 for first offence and Rs. 5000 forsecond & subsequent offences in a month.
vi. Sweets, snacks, fast food, ice-creams, sugarcane& other juice and vegetables vendor carts. Rs. 250 for first offence and Rs. 500 for second& subsequent offences in a month.