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State of Punjab - Section

Section 3 in Punjab State Veterinary Council Rules, 1997

3. Notification for election. [(Section 37 and Section 65(2)(b)].

- For the purpose of electing the members of the Punjab State Veterinary Council under clause (a) of sub-section (1) of Section 32, of the State Government shall, by a notification published in the Official Gazette, call upon the persons enrolled in the State Veterinary Register maintained under Chapter VII of the Act to elect the said member in accordance with the provisions of these rules.