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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(1)(i) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(i)The creation, composition and functions of any other body which is considered necessary for improving the academic standards of the University;