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[Cites 0, Cited by 0] [Section 13(13)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(13)(h) in Maharashtra Public Universities Act, 2016

(h)recommend proposals to the Management Council for the establishment of conducted colleges, schools, departments, institutions of higher learning, research and specialized studies, knowledge resource centre, academic services units, libraries, laboratories and museums in the university;