Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Mizoram - Subsection Section 43(j) in Mizoram Cooperative Societies Act, 2006 (j)to legally refuse or deny demands of individuals, institutions and organisations which are contrary to the provisions of this Act and rules.
