Section 4(5)(a) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

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State of Goa - Subsection

Section 4(5)(a) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(a)"I, A. B. ............ having been appointed as member of the Commission under the Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988, do swear in the name of God/solemnly affirm that I will bear true faith and allegiance to the Constitution of India as by law established and that I will duly and faithfully and to the best of my ability, knowledge and judgement perform the duties of my office without fear or favour, affection or ill will"; and

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State of Goa - Subsection

Section 4(5)(a) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988