Madhya Pradesh High Court
M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 9 May, 2016
AC-27-2015
(M/S VIRGO SOFTECH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION GOVT. OF M.P.)
09-05-2016
Shri Anubhav Jain, learned counsel for the petitioner.
Shri Shekhar Bhargava, learned Senior counsel with Ms.Anjali
Bhargava, learned counsel for the respondents.
Pleadings are complete. The petition being admitted, let the same be set out for final hearing on 4th July, 2016.
(SANJAY YADAV) JUDGE