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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1)(xxiii) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(xxiii)to regulate and enforce discipline amongst the students and the employees, and to take such disciplinary measures in this regard as may be deemed appropriate by the University;