Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30J] [Entire Act] Union of India - Subsection Section 30J(3) in The Narcotic Drugs And Psychotropic Substances Rules, 1985 (3)The destruction of the poppy straw shall be carried out in accordance with the provision of the relevant laws for the time being in force.
