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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(E) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(E)Day to day affairs of the old-age homes shall be managed by a Management Committee, which shall be constituted by the District Magistrate in accordance with the orders and the guidelines issued by the State Government from time and the inmates of the old-age homes shall also be suitably represented in the said Committee.