Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Punjab - Subsection Section 12(3) in The Punjab Standards of Weights and Measures (Enforcement) Rules, 1993 (3)Every licence issued to a manufacturer, repairer or dealer shall be in the appropriate from set out in Schedule VIII.
