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State of Arunachal Pradesh - Section

Section 71 in Arunachal Pradesh Municipal Election Rules, 2011

71. Presentation of petition.

(1)A presentation of petition shall be done as specified under section 76 of the Act.
(2)The petitioner shall enclose with the petition copies of the petition and its enclosures equal to the number of respondents.
(3)The election petition shall be in Form 37 .