Section 2(1)(w) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

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State of Gujarat - Subsection

Section 2(1)(w) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(w)“Tourism activity” means the activities and services including but not limited to industrial, manufacturing, commercial, financial, processing, packaging, logistics, transport, pilgrimage tourism, hospitality, health, housing, entertainment, research and development, education and training, skill development,

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State of Gujarat - Subsection

Section 2(1)(w) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020