Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(3) in The Indian Electricity Act, 1910

(3)The provisions of this section shall be binding on the [Government] [ Substituted by A.O. 1950, for " Crown" .].